Lalit Kumar Tak vs State
2021 Latest Caselaw 945 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12781/2020

Lalit Kumar Tak

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 13895/2020

For Petitioner(s) : Mr. J. Gehlot For Respondent(s) : Mr. Laxman Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

122-pratibha/-

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