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Lrs Of Chandmal vs Tejmal
2021 Latest Caselaw 934 Raj

Citation : 2021 Latest Caselaw 934 Raj
Judgement Date : 13 January, 2021

Rajasthan High Court - Jodhpur
Lrs Of Chandmal vs Tejmal on 13 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2892/2019

Lrs Of Chandmal

----Petitioner Versus Tejmal

----Respondent

For Petitioner(s) : Mr. DD Chitlangi For Respondent(s) : Mr. Narendra Thanvi

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

13/01/2021

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 24-Anshul/-

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