M/S Shri Sanwariya Ji Minerals vs The State Of Rajasthan
2021 Latest Caselaw 918 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 239/2021

M/s Shri Sanwariya Ji Minerals

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kuldeep Vaishnav, Adv. For Respondent(s) : Mr. Mrigraj Singh, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Mr. Mrigraj Singh, Adv. has put in appearance on behalf of

the respondents and he seeks some time to take instructions from

the respondents-Department.

Counsel for the petitioner is directed to supply a copy of the

petition to Mr. Mrigraj Singh, Adv.

Put up on 22.01.2021, as prayed. Name of Mr. Mrigraj

Singh, Adv be shown in the cause list as counsel for the

respondents.

(MANOJ KUMAR GARG),J 104-MS/-

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