Suraj Narain Sharma S/O Late Shri ... vs Shri Harish Choudhary
2021 Latest Caselaw 894 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 422/2020

                                    Suraj Narain Sharma S/o Late Shri Ramgopal
                                                                                                         ----Petitioner
                                                                         Versus
                                    Shri Harish Choudhary & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Harsh Sharma, Advocate for Mr. Anil Mehta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

As requested by learned counsel for the petitioner, list after

one week.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /21

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