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Sunder Bai vs Dharempal
2021 Latest Caselaw 893 Raj/2

Citation : 2021 Latest Caselaw 893 Raj/2
Judgement Date : 28 January, 2021

Rajasthan High Court
Sunder Bai vs Dharempal on 28 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 533/2015

                                    Sunder Bai
                                                                                                         ----Appellant
                                                                          Versus
                                    Dharampal
                                                                                                       ----Respondent

For Appellant(s) : Mr. R K Mathur, Senior Advocate with Mr. Aditya Mathur, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

Notice issued to respondent has not been received back

served or otherwise.

Let fresh notice be issued to respondent by ordinary process

as well as by registered post for 15.04.2021. Process dasti as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita /PRIYANKA/7

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