Pooja D/O Hazarilal W/O Gehlot vs Gehlot S/O Narayan
2021 Latest Caselaw 891 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4952/2019

                                    Pooja D/o Hazarilal W/o Gehlot
                                                                                                       ----Appellant
                                                                        Versus
                                    Gehlot S/o Narayan
                                                                                                     ----Respondent

For Appellant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

Appellant is granted four weeks' time to remove the defects

pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /3

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