Smt. Bhawana Alias Neetu D/O ... vs Amit Singh Jadaun S/O Shri Siyaram ...
2021 Latest Caselaw 889 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 123/2021

                                    Smt. Bhawana Alias Neetu D/o Bhanupratap Singh
                                                                                                       ----Appellant
                                                                        Versus
                                    Amit Singh Jadaun S/o Shri Siyaram Singh Jadaun
                                                                                                     ----Respondent

For Appellant(s) : Mr. Krishan Chander Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

As requested, appellant is granted one week's time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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