Smt. Chandrakala W/O Shri ... vs Sheojiram S/O Late Shri Bhuraram
2021 Latest Caselaw 888 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4818/2019

                                    Smt. Chandrakala W/o Shri Sheojiram D/o Late Shri Chetaram
                                                                                                       ----Appellant
                                                                        Versus
                                    Sheojiram S/o Late Shri Bhuraram
                                                                                                     ----Respondent

For Appellant(s) : Mr. Anoop Agarwal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

As requested, appellant is granted four weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /2

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