Citation : 2021 Latest Caselaw 887 Raj
Judgement Date : 13 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 173/2021
Chhotu @ Mohammed S/o Shakur Mohammed, Aged About 52 Years, By Caste Muslim, R/o Haled, Bhilwara Sadar Police Station, Bhilwara, District Bhilwara. (Lodged In District Jail Bhilwara).
----Petitioner Versus State, Through P.p.
----Respondent
For Petitioner(s) : Mr. TRS Sodha
For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
13/01/2021
Heard learned counsel for the petitioner as well as learned
Public Prosecutor and also perused the material on record.
The petitioner has been arrested in FIR No.261/2020 of
Police Station Bheemganj District Bhilwara for the offences
punishable under Sections 454, 381 IPC. He has preferred this bail
application under Section 439 Cr.P.C.
Learned counsel for the petitioner has submitted that
charge-sheet has been filed.
Learned Public Prosecutor has opposed the bail application.
Having regard to the totality of the facts and circumstances
of the case, without expressing any opinion on the merits of the
case, I deem it just and proper to grant bail to the accused
petitioner under Section 439 Cr.P.C.
(2 of 2) [CRLMB-173/2021]
Accordingly, this bail application filed under Section 439
Cr.P.C. is allowed and it is directed that petitioner Chhotu @
Mohammed S/o Shakur Mohammed shall be released on bail in
connection with FIR No.261/2020 of Police Station Bheemganj
District Bhilwara provided he executes a personal bond in a sum of
Rs.50,000/- with two sound and solvent sureties of Rs.25,000/-
each to the satisfaction of learned trial court for his appearance
before that court on each and every date of hearing and whenever
called upon to do so till the completion of the trial.
(VIJAY BISHNOI),J
Surabhii/90-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!