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Surendra Jangid S/O Shri Chagan ... vs Sarla W/O Shri Surendra Jangid D/O ...
2021 Latest Caselaw 886 Raj/2

Citation : 2021 Latest Caselaw 886 Raj/2
Judgement Date : 28 January, 2021

Rajasthan High Court
Surendra Jangid S/O Shri Chagan ... vs Sarla W/O Shri Surendra Jangid D/O ... on 28 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 6448/2019

                                    Surendra Jangid S/o Shri Chagan Lal
                                                                                                          ----Appellant
                                                                           Versus
                                    Sarla W/o Shri Surendra Jangid D/o Ratan Lal Jangid
                                                                                                        ----Respondent

For Appellant(s) : Mr. Ashir Guari, Advocate for Mr. Ripu Daman Singh Naruka, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

Notice issued to respondent has not been received back

served or otherwise.

Let fresh notice be issued to respondent for 15.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita /PRIYANKA /9

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