Sudesh Kumar Garg vs State Of Rajasthan
2021 Latest Caselaw 858 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 423/2021

Sudesh Kumar Garg S/o Shri Gore Lal Garg, Aged About 43 Years, Resident Of Ward No. 10, Sadulshahar, Tehsil Sadulshahar, District Sriganganagar (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

3. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur (Raj.).

4. The Chief Medical And Health Officer, Sriganganagar (Raj.).

5. Block Chief Medical Officer, Sadulshahar, District Sriganganagar (Raj.).

6. Medical Officer In-Charge, Community Health Centre, Sadulshahar, Panchayat Samiti Sadulshahar, District Sriganganagar (Raj.).

----Respondents

For Petitioner(s) : Mr. Yash Pal Khileree For Respondent(s) : Mr. K.S. Rajpurohit, AAG

JUSTICE DINESH MEHTA

Order

13/01/2021

Learned counsel for the petitioner submits that petitioner's

transfer from Community Health Centre, Sadulshahar, Tehsil

Sadulshahar, District Sriganganagar to the office of Chief Medical

& Health Officer, Nagaur is contrary to judgment dated

(2 of 2) [CW-423/2021]

15.01.2020, rendered by this Court in bunch of cases led by Kiran

Kumari Vs. State of Rajasthan (SB Civil Writ Petition

No.14964/2019).

Issue notice. Issue notice of stay application also.

Mr. K.S. Rajpurohit, AAG, accepts notice and prays for four

weeks' time to file reply.

List this case on 15.02.2021.

Meanwhile, effect and operation of order dated 31.12.2020

(Annex.3) and order dated 02.01.2021 (Annex.4) shall remain

stayed qua the petitioner.

(DINESH MEHTA),J

72-skm/-

Powered by TCPDF (www.tcpdf.org)