Citation : 2021 Latest Caselaw 849 Raj/2
Judgement Date : 28 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Misc. (Suspension of Sentence) Application
No.140/2016
and
D.B. Criminal Misc. Application No.1/2021
In
D.B. Criminal Appeal No. 294/2016
Babloo @ Krishananand S/o Lakhan, age 27 years, R/o Gular
Ghata, Karauli, Police Station Karauli, District Karauli (Raj.)
(Presently the accused appellant is confined in District Jail,
Karauli)
----Applicant
Versus
State Of Rajasthan Through Public Prosecutor
----Respondent
For Appellant(s) : Mr. Praveen Kumar Jain, Advocate
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order
28/01/2021
Heard.
Vide order dated 06.12.2016, office was directed to prepare
the paper book within one month and list the appeal for final
hearing.
It has been informed that paper book has been prepared by
the office.
Accordingly, Office is directed to list the appeal for hearing
on 08.02.2021.
The suspension of sentence application and Application
(No.1/2021) stand disposed of.
(MANOJ KUMAR VYAS),J (SABINA),J
Sunita Kanwar /11
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