Zamil Son Of Ismile vs State Of Rajasthan
2021 Latest Caselaw 847 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 803/2020
                                                                               In
                                                    D.B. Civil Writ Petition No. 17098/2019

                                    Zamil S/o Shri Ismile
                                                                                                           ----Petitioner
                                                                            Versus
                                    Rajiv Swaroop Chief Secretary, Government Of Rajasthan & Ors
                                                                                                        ----Respondents

Connected With D.B. Civil Writ Petition No. 17098/2019 Zamil Son Of Ismile

----Petitioner Versus State Of Rajasthan & Ors

----Respondents

For Petitioner(s) : Mr. Ravi Chirania, Advocate for Mr. Birdhi Chand Chirania, Advocate For Respondent(s) : Mr. R D Rastogi, Additional Solicitor General, through Video Conferencing with Mr. Devesh Yadav, Advocate Dr. Vibhuti Bhushan Sharma, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order

28/01/2021

Learned counsel for the respondents seek time to file reply.

Learned counsel for petitioners is directed to supply copy of

the Contempt Petition to the learned Additional Solicitor General

during course of the day.

List again on 08.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/PRIYANKA /12-13

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