Rajasthan High Court

Jai Ram Jat S/O Shri Khyali Ram vs State Of Rajasthan on 28 January, 2021

Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR

S.B. Civil Writ Petition No. 579/2021

1. Jai Ram Jat S/o Shri Khyali Ram, Aged About 48 Years, Head Constable No. 46, Resident Of 175, Scheme 21 South, Niwaru Road, Jhotwara, Jaipur.

2. Laxman Dan S/o Shri Jai Karna Charan, Aged About 43 Years, Head Constable No. 72, Resident 159, Virendra Nagar, Mandor Road Jodhpur.

3. Om Prakash Sharma S/o Shri Narayan Lal Sharma, Aged About 45 Years, Head Constable No. 64, Resident Of Post Kaliyash, Tehsil Asind, District Bhilwara.

4. Govind Verma S/o Shri Ghishu Lal Verma, Aged About 45 Years, Head Constable No. 59, Resident Of Village Lambiya, Tehsil And District Pali.

5. Mohd. Aaffaque S/o Shri Mohammed Musthak, Aged About 49 Years, Constable No. 152, Resident Of A-1 Pragati Nagar Bajrang Nagar Kota.

6. Mukesh Bai D/o Shri Chatter Singh, Aged About 40 Years, Head Constable No. 77, Resident Of Quarter No. 129, Rajasthan Police Academy, Shastri Nagar, Jaipur.

7. Shyam Prakash S/o Shri Satya Narayan, Aged About 41 Years, Constable No. 316, Resident Of 95, Keshav Path, Krishna Vihar, Kundan Nagar, Ajmer.

8. Anokh Kumar S/o Shri Mehar Chand, Aged About 38 Years, Constable No. 161, Resident Of Padmara Khurd, Tehsil Mundawar, Dist. Alwar

9. Gajanand S/o Shri Suwa Lal, Aged About 57 Years, Assistant Sub Inspector, Resident Of Village And Post Kardhani, District Jaipur.

10. Kanhaiya Lal S/o Shri Madho Lal, Aged About 48 Years, Head Constable No. 43, Resident Of 50, Ganesh Nagar-3, Murlipura, Jaipur.

11. Karan Singh S/o Shri Laxman Dan Singh, Aged About 40 Years, Head Constable No. 67, Resident Of 49, Ashok Nagar, Niwaru Road, Jhotwara, Jaipur.

12. Bajrang Singh S/o Shri Jivraj Singh, Aged About 45 Years, Head Constable No. 54, Resident Of Village And Post Bhaujasar, Tehsil Ratangarh, District Churu.

(2 of 9) [CW-579/2021]

13. Surendra Singh S/o Shri Prem Singh, Aged About 47 Years, Head Constable No. 48, Resident Of Gram And Post Bhadwashi, Tehsil And District Nagaur.

14. Manohar Singh S/o Shri Rameshwar Singh, Aged About 47 Years, Head Constable No. 42, Resident Of Ram Nagar, Khirni Phatak Road, Jhotwara, Jaipur.

15. Ramesh Chandra Sharma S/o Shri Ganga Charan Sharma, Aged About 43 Years, Head Constable No. 73, Resident Of Bramhpuri, Fatehnagar, Tehsil Mawali, District Udaipur.

16. Gopal Joshi S/o Shri Madan Lal Joshi, Aged About 43 Years, Head Constable No. 65, Resident Of Kaliyash, Tehsil Asind, District Bhilwara.

17. Prahalad Pareek S/o Shri Ghanshyam Pareek, Aged About 45 Years, Constable No. 190, Resident Of Village And Post Badnor, Police Station Badnor, District Bhilwara.

18. Sahib Singh S/o Shri Ganga Pal Singh, Aged About 54 Years, Head Constable No. 10, Resident Of Gram And Post Kutina, Tehsil Nimrana, District Alwar.

19. Addaram S/o Shri Panna Ram, Aged About 43 Years, Head Constable No. 40, Resident Of Kailash Nagar, Tehsil Shivganj, District Sirohi.

20. Ravindra Kumar S/o Shri Maganlal Gurjar, Aged About 48 Years, Head Constable No. 28, Resident Of Railway Station, Keshavganj, Tehsil Pindwara, District Sirohi.

21. Sohan Ram S/o Shri Mana Ram, Aged About 41 Years, Constable No. 361, Resident Of Goliya Garwa, Tehsil Gudhamalani, District Barmer.

22. Mohan Ram S/o Shri Rana Ram, Aged About 41 Years, Head Constable No. 44, Resident Of Joonni Basti, Mandor, Jodhpur.

23. Tara Chand S/o Shri Sher Singh, Aged About 57 Years, Head Constable No. 112, Resident Of Ram Bagh Scheme, Mandor Road, Jodhpur.

24. Gajraj Khatik S/o Shri Sunda Ram, Aged About 49 Years, Head Constable No. 16, Resident Of Jamwaramgarh, Khatikon Ka Mohalla, Jamwaramgarh, Jaipur.

25. Devi Lal S/o Shri Virbhan Jat, Aged About 57 Years, Head Constable No. 104, Resident Of Village And Post Basara, Tehsil Bhinder, District Udaipur.

26. Sunil Kumar Goyal S/o Shri Madan Lal Goyal, Aged About

(3 of 9) [CW-579/2021]

42 Years, Head Constable No. 61, Resident Of Gram Balesar, District Jodhpur.

27. Prem Chand S/o Shri Bhanwar Lal, Aged About 47 Years, Head Constable No. 66, Resident Of Kudi Bhagtasani Housing Board, Jodhpur.

28. Bharat Singh S/o Shri Sajjan Singh, Aged About 57 Years, Head Constable No. 103, Resident Of Village Negdiya Kalan, Police Station Bassi, District Chittorgarh.

29. Suresh Kumar Soni S/o Shri Chaggan Lal, Aged About 51 Years, Head Constable No. 12, Resident Of Dev Nagari, Gali No. 6, Sirohi, Rajasthan.

30. Saroj Gour W/o Shri Chandra Shekhar Sharma, Aged About 45 Years, Constable No. 104, Resident Of K.r. 217, Civil Lines, Nayapura, Kota.

31. Mukesh Kumar Saini S/o Shri Tarachand Saini, Aged About 39 Years, Constable No. 71, Resident Of Kr-18, G.a.d. Colony, Shrinathpuram, Kota.

32. Devendra Singh Hada S/o Shri Nandsingh Hada, Aged About 51 Years, Constable No. 304, Resident Of House No. 2 I 9 H, Jawahar Nagar Housing Board, Bundi.

33. Bhupendra Singh S/o Shri Nanak Chand, Aged About 42 Years, Constable No. 20, Resident Of 200C, Nag Nagin Mandir Ke Pas, Bajrang Nagar, Kota.

34. Surendra Kumar S/o Shri Hari Singh Yadav, Aged About 43 Years, Head Constable No. 60, Resident Of Village Sasedi, Police Station Shahjahanpur, Tehsil Nimrana, District Alwar.

35. Bajrang Lal Sharma S/o Shri Kanhaiya Lal Sharma, Aged About 46 Years, Head Constable No. 01, Resident Of Village And Post Gudha Bersal Via Phulera, District Jaipur.

36. Satish Kumar S/o Shri Maniram Ahir, Aged About 45 Years, Constable No. 275, Resident Of Village Post Gothara, Tehsil Tijara, District Alwar.

37. Govind Singh S/o Shri Mohan Singh, Aged About 48 Years, Head Constable No. 29, Resident Of B-12, Bhuwneshri Vatika, Vaishali Marg, Jaipur.

38. Raghuveer Singh S/o Shri Kishna Ram Jat, Aged About 43 Years, Head Constable No. 68, Resident Of Lakhari, Police Thana Ringas, Sikar.

39. Vinod Kumar Meena S/o Shri Laxmi Chand Meena, Aged

(4 of 9) [CW-579/2021]

About 47 Years, Head Constable No. 51, Resident Of Plot No. 4054, Surajpole Bazar, Galta Road, Jaipur.

40. Ramji Lal S/o Shri Ram Gopal, Aged About 51 Years, Head Constable No. 21, Resident Of Plot No. 53, Laxman Nagar, Vijaypura, Agra Road, Jaipur.

41. Kajod Mal S/o Shri Manna Lal, Aged About 51 Years, Head Constable No. 19, Resident Of 99, Man Sagar Colony, Near Pratap Nagar, Jaipur.

42. Vinay Kumawat S/o Shri Bhola Ram Kumawat, Aged About 43 Years, Constable No. 285, Resident Of E-559, Lal Kothi Yojana, Jaipur.

43. Rajendra Kumar Sharma S/o Shri Buddha Lal, Aged About 48 Years, Head Constable No. 47, Resident Of D-6, Goverdhanpuri, Galta Gate Jaipur.

44. Ghanshyam Sharma S/o Shri Kanhaiya Lal Sharma, Aged About 56 Years, Constable No. 56, Resident Of Plot No. 40, Usha Colony, Loha Mandi Road, Machada, Vki Road No. 14, Jaipur.

45. Tulsi Das S/o Shri Ghasi Ram, Aged About 57 Years, Head Constable No. 08, Resident Of Plot No. 5, Kamla Vihar, Gram Nangal Susawatna Tehsil Amer, District Jaipur.

46. Raj Kumar Patel S/o Shri Sughad Singh, Aged About 43 Years, Constable No. 364, Resident Of Plot No. A-7, Jhalana Pyau, Malviya Nagar, Jaipur.

47. Satendra Kumar S/o Shri Ranveer Singh, Aged About 41 Years, Head Constable No. 69, Resident Of Village And Post Ghoriwara Khurd, Police Station Mukandgarh, District Jhunjhunu.

48. Narendra Kumar S/o Shri Leela Ram, Aged About 45 Years, Head Constable No. 50, Resident Of Kankar Dopa, Tehsil Behror, District Alwar.

49. Kana Ram S/o Shri Gouru Ram, Aged About 42 Years, Constable No. 318, Resident Of Dhani Derawali, Village Khurmpura, Tehsil Shrimadhopur, Dist. Sikar.

50. Ramesh Chandra Pareek S/o Shri Durga Prasad Pareek, Aged About 55 Years, Head Constable No. 27, Resident Of Plot No. 66, Mayur Vihar Colony, Alwar.

51. Ram Kishor S/o Shri Sohan Singh Rajpurohit, Aged About 47 Years, Head Constable No. 56, Resident Of Daria Khangar, Tehsil Bhopalgarh, District Jodhpur.

(5 of 9) [CW-579/2021]

52. Prabhu Ram S/o Shri Gangaram Suthar, Aged About 45 Years, Head Constable No. 55, Resident Of Daiphada, Tehsil And District Jodhpur.

53. Mohammad Haneef S/o Shri Haji Abdullah Khan, Aged About 42 Years, Head Constable No. 62, Resident Of Gadra Road, District Barmer.

54. Rajesh Kumar S/o Shri Brij Lal, Aged About 40 Years, Head Constable No. 76, Resident Of Village And Post Rotu, Tehsil Jayal, District Nagaur.

55. Champa Lal S/o Shri Karna Ram Kumawat, Aged About 46 Years, Constable No. 223, Resident Of Village And Post Goonga, Tehsil Shiv, District Barmer.

56. Mishri Mal S/o Shri Uma Ram Jat, Aged About 42 Years, Constable No. 260, Resident Of Anakhiya, Post Naukhada, Tehsil Gudhamalani, District Barmer.

57. Gopal Lal S/o Shri Dhanna Lal, Aged About 52 Years, Head Constable No. 26, Resident Of 3-A, Godam Ki Talai, Cinema Ke Piche, Jhalawar.

58. Meghraj S/o Shri Rewati Lal Paliwal, Aged About 41 Years, Head Constable No. 63, Resident Of Hoparadi, Tehsil Phalodi, District Jodhpur.

59. Jeevandan S/o Shri Prabhu Dan, Aged About 56 Years, Constable No. 34, Resident Of Jhadol, District Nagaur.

60. Bhoor Singh S/o Shri Roop Singh Rajput, Aged About 42 Years, Constable No. 23, Resident Of Sibna, Tehsil Shergarh, District Jodhpur.

61. Jetha Ram S/o Shri Puran Ram Bhil, Aged About 42 Years, Head Constable No. 53, Resident Of Dhursar, Tehsil Pokhran, District Jaisalmer.

62. Bhore Lal S/o Shri Harsahay Sharma, Aged About 51 Years, Head Constable No. 33, Resident Of Digariya, Tehsil Thanagaji, District Alwar.

63. Bhanwar Lal S/o Shri Ramswaroop, Aged About 54 Years, Head Constable No. 4, Resident Of Deoli, District Tonk.

64. Hanuman Prasad Shrotriya S/o Shri Satya Narayan, Aged About 44 Years, Head Constable No. 74, Resident Of Hanumangarh, Malpura, District Tonk.

65. Ramkishan Meena S/o Shri Gopal Ram Meena, Aged About 45 Years, Head Constable No. 52, Resident Of Plot No. 16, Shri Ram Vatika Colony, Purani Chungi, Agra

(6 of 9) [CW-579/2021]

Road, Jaipur.

66. Alok Kumar S/o Shri Girdhar Gopal Sharma, Aged About 39 Years, Constable No. 178, Resident Of Ramnagar, Brijlal Nagar, Malpura, District Tonk.

67. Ismail Ansari S/o Late Shri Nooruddin Ansari, Aged About 49 Years, Constable No. 145, Resident Of Holi Ka Khunt, Mali Pada, Tehsil And District Bundi.

68. Bhagwat Singh Jhala S/o Shri Ram Singh Jhala, Aged About 38 Years, Constable No. 366, Resident Of Nandrana, Post Gogla, Tehsil Jhadol, District Udaipur.

69. Rakesh Kumar S/o Late Shri Manak Chand Bhargav, Aged About 54 Years, Head Constable No. 11, Resident Of Pipad City, District Jodhpur.

70. Rampal Teli S/o Late Shri Hajari Teli, Aged About 50 Years, Head Constable No. 14, Resident Of Sangriya, District Bhilwara.

71. Bramhprakash S/o Shri Nagar Mal, Aged About 48 Years, Constable No. 94, Resident Of Village Meghpur, Post Pathroli, Tehsil Bhuwana, District Jhunjhunu.

72. Puran Singh S/o Late Shri Ummed Singh, Aged About 34 Years, Constable No. 243, Resident Of Plot No. 73, Shyamlanand Vihar Colony, Sinwar Mod, Bindayaka, Jaipur.

73. Mohammed Juned Akhtar S/o Late Shri Sayyed Abdullah, Aged About 45 Years, Constable No. 360, Resident Of Mohalla Sadaat, Tehsil Malpura, District Tonk.

74. Shyopal Gurjar S/o Shri Deenaram Gurjar, Aged About 52 Years, Constable No. 272, Resident Of Village Narda, Post Rampur (Patan), Tehsil Neem Ka Thana, District Sikar.

75. Dalpat Singh S/o Shri Shankar Singh Rathore, Aged About 44 Years, Head Constable No. 57, Resident Of Gudha, Tehsil Mandal, District Bhilwara.

76. Shyam Lal S/o Shri Sohan Lal Sharma, Aged About 56 Years, Head Constable No. 105, Resident Of Village Bhimgarh, Tehsil Rashmi, District Chittorgarh.

77. Shrawan Kumar S/o Shri Ram Pratap Meena, Aged About 55 Years, Head Constable No. 110, Resident Of Nayabas, Tehsil Neem Ka Thana, District Sikar.

78. Khalid Hussain S/o Shri Mohammed Hussain, Aged About 37 Years, Constable No. 363, Resident Of House No. S-

(7 of 9) [CW-579/2021]

8/145, Labour Colony, Bhilwara.

79. Rajesh Bhuriya S/o Shri Mangla Ram Bhuriya, Aged About 42 Years, Head Constable No. 41, Resident Of Plot No. 21, Pawanpuri C, Nadi Ka Phatak, Murlipura, Jaipur.

80. Jagdish Rai S/o Shri Phularam, Aged About 45 Years, Head Constable No. 13, Resident Of House No. J-3, Kunj Vihar, Shriganganagar.

81. Jagdish Prasad S/o Shri Bodu Ram, Aged About 50 Years, Constable No. 292, Resident Of House No. 50-A, Scheme No. 22, Murlipura Scheme, Jaipur.

82. Mangtu Ram S/o Shri Parmeshwar Lal, Aged About 43 Years, Head Constable No. 71, Resident Of Ward No. 3, Ratan Nagar, Churu.

83. Rohitash Kumar S/o Shri Ram Richpal, Aged About 52 Years, Head Constable No. 18, Resident Of Village And Post Raipur (Patan), Tehsil Neem Ka Thana, District Sikar.

84. Rohitashva Singh S/o Shri Heera Ram, Aged About 49 Years, Head Constable No. 23, Resident Of Villae Dholakhera, Tehsil Udaipur Vati, District Jhunjhunu.

85. Ram Chandra S/o Late Shri Kanhaiya Lal Jat, Aged About 45 Years, Head Constable No. 58, Resident Of Village Khejri, Tehsil Hurda, District Bhilwala.

86. Jhabar Singh S/o Shri Shyochand Yadav, Aged About 42 Years, Constable No. 83, Resident Of Gram Naysarana, Tehsil Neemrana, District Alwar.

87. Mahesh Kumar S/o Late Shri Bhawani Singh Rao, Aged About 43 Years, Constable No. 62, Resident Of Adarsh Nagar, Jaipur Road, Kekri, Ajmer.

88. Bhanwar Singh S/o Shri Devi Singh Rajput, Aged About 62 Years, Head Constable No. 17 (Retd.), Resident Of Village Netawalgarh Pacchali, Tehsil And District Chittorgarh.

89. Tulchharam S/o Shri Kishnaram Jat, Aged About 48 Years, Constable No.-291, Resident Of Village And Post Gabaradi, Tehsil Riyabadi, District Nagaur.

90. Reetram Singh S/o Shri Kamal Singh Nagla, Aged About 43 Years, Head Constable No. 45, Resident Of Chhitar, Post Uchain, District Bharatpur.

91. Ajay Singh S/o Shri Bhola Singh, Aged About 48 Years, Head Constable No. 36, Resident Of Shastri Nagar, Sector

(8 of 9) [CW-579/2021]

5, Dholpur.

92. Anil Kumawat S/o Shri Rameshwar Lal Kumawat, Aged About 44 Years, Head Constable No. 70, Resident Of Plot No. 46A, Malpura Gate, Kisan Colony, Tehsil Sanganer, District Jaipur.

93. Udaibhan S/o Shri Shivlal, Aged About 47 Years, Head Constable No. 39, Resident Of Meghpur, Tehsil Buhana, District Jhunjhunu.

94. Rajesh Yadav S/o Shri Gajanand Yadav, Aged About 52 Years, Constable No. 139, Resident Of 48A, Kailashpuri, Heerapath Ke Samne, Mansarovar, Jaipur.

95. Dilip Kumar S/o Shri Ramji Lal, Aged About 50 Years, Constable No.-5, Resident Of Dabla, Tehsil Neem Ka Thana, District Sikar.

96. Munir Mohammed Sheikh S/o Shri Noor Mohammed, Aged About 41 Years, Head Constable No.-20, Resident Of Kolyari, Tehsil Jhadol, District Udaipur.

97. Raj Kumar, S/o Shri Madan Lal, Aged About 48 Years, Head Constable No.-35, Resident Of Patel Nagar, Agra Road, Dausa.

98. Ganesh Prasad, S/o Late Babu Lal Verma, Aged About 50 Years, Constable No.-332, Resident Of Pushpa Nagar, Banswara.

99. Devi Singh S/o Shri Mohan Singh, Aged About 57 Years, Head Constable No.-85, Resident Of Meharoli, Tehsil Shrimadhopur, District Siker.

100. Ram Kalyan S/o Shri Ram Niwas Meena, Aged About 58 Years, Head Constable 25, Resident Of Nangal Bersi, Tehsil And District Dausa.

101. Ram Singh S/o Shri Dashrath Singh, Aged About 58 Years, Assistant Sub Inspector, Resident Of In Front Of Zila Udhyog Kendra, Tonk.

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Home Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Director General Of Police, Government Of Rajasthan, Police Headquarter, Lal Kothi, Jaipur.

(9 of 9) [CW-579/2021]

3. The Director General Of Police, Anti-Corruption Bureau, Government Of Rajasthan, J-9, Jhalana Institutional Area, Jaipur.

4. Inspector General Of Police (Headquarter), Government Of Rajasthan, Police Headquarter, Lal Kothi, Jaipur.

                                                                                                       ----Respondents


                                   For Petitioner(s)            :     Mr. Sandeep Saxena
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/01/2021

Admittedly for the posts under the Rajasthan Police Service

Rules or Police Subordinate Service Rules, 1989, there is no

separate cadre of Anti-Corruption Bureau, (in short, "ACB").

In view thereof, no claim for separate promotion in ACB

Department can be said to be made out.

The writ petition is found to be devoid of merit and it is

accordingly dismissed.

All pending applications also stand disposed of.

(SANJEEV PRAKASH SHARMA),J