Gopal Bairagi S/O Shri Ramchandra ... vs Sanjay Mahalotra
2021 Latest Caselaw 836 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 172/2020
                                                                            In
                                                    D.B. Civil Writ Petition No. 10819/2018

                                   Gopal Bairagi S/o Shri Ramchandra Das
                                                                                                        ----Petitioner
                                                                        Versus
                                   Sanjay Mahalotra & Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Pradeep Mathur, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

As requested, appellant is granted four weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /6

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