Mahendra Puri vs Smt. Ritu
2021 Latest Caselaw 836 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Application No. 1/2021

Mahendra Puri S/o Sh. Jagdish Puri, Aged About 38 Years, B/c Goswami, R/o Ghata Mehandipur Balaji, Tehsil Sikrai, Dist. Dausa

----Petitioner Versus

1. Smt. Ritu W/o Sh. Mahendra Puri D/o Sh. Yashpal Giri, Aged About 38 Years, B/c Goswami, R/o 8-G-5, Jawahar Nagar, Sri Ganganagar.

2. Sara D/o Mahendra Puri, Aged About 12 Years, B/c Goswami, R/o 8-G-5, Jawahar Nagar, Sri Ganganagar Through Her Natural Guardian And Mother Respondent No. 1.

----Respondents

For Petitioner(s) : Mr. Sravan Sinee

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Learned counsel for the petitioner has submitted that he

does not want to press this criminal misc. application.

Accordingly, this criminal misc. application preferred by the

petitioner under Section 482 Cr.P.C. is dismissed as not pressed.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.97

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