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Smt Hawa Kanwar (Devi) vs State
2021 Latest Caselaw 831 Raj

Citation : 2021 Latest Caselaw 831 Raj
Judgement Date : 12 January, 2021

Rajasthan High Court - Jodhpur
Smt Hawa Kanwar (Devi) vs State on 12 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2267/2020

Smt Hawa Kanwar (Devi)

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Dawal Ram, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2021

Counsel for the respondent No.2 submits that copy of the

petition has not been supplied.

Counsel for the petitioners is directed to supply the copy of

the petition to the counsel for respondent No.2.

Put up on 21.01.2021, as prayed.

(MANOJ KUMAR GARG),J 122-MS/-

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