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Smt. Sonam Choudhary W/O Sh. ... vs Raj Kumar Choudhary S/O Sh. ...
2021 Latest Caselaw 829 Raj/2

Citation : 2021 Latest Caselaw 829 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Smt. Sonam Choudhary W/O Sh. ... vs Raj Kumar Choudhary S/O Sh. ... on 27 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 627/2020

                                   Smt. Sonam Choudhary W/o Sh. Rajkumar Choudhary
                                                                                                       ----Appellant
                                                                        Versus
                                   Raj Kumar Choudhary S/o Sh. Mahaveer Prasad Choudhary
                                                                                                     ----Respondent

For Appellant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

Appellant is granted four weeks' time to remove the defects

pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /7

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