Mukesh Anand vs State Of Rajasthan
2021 Latest Caselaw 828 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4266/2019

Mukesh Anand

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(pet.) No. 1047/2019

For Petitioner(s) : Mr. Om Rajpurohit, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2021

Put up on 27.01.2021, as prayed.

(MANOJ KUMAR GARG),J 117-MS/-

Powered by TCPDF (www.tcpdf.org)