Smt. Anita Devi W/O Prakash Chand ... vs Prakash Chand S/O Durga Prasad
2021 Latest Caselaw 823 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Misc. Application NO.1/2021

                                                                               In

                                                  D.B. Civil Miscellaneous Appeal No. 5/2021

                                    Smt. Anita Devi W/o Prakash Chand D/o Chandgiram, Aged
                                    About 26 Years, Resident Of Daduwala Tan Village Kishorpura,
                                    Tehsil Udaipurwati, District Jhunjhunu, Presently Residing At
                                    Sahid Indrasingh Saini Colony, Ward No. 41, Town Jhunjhunu,
                                    District Jhunjhunu, Rajasthan.
                                                                                                          ----Appellant
                                                                           Versus
                                    Prakash Chand aged about 27 years S/o Durga Prasad, Resident
                                    Of Daduwala Tan, Village Kishorpura, Tehsil Udaipurwati, District
                                    Jhunjhunu, Rajasthan.
                                                                                                        ----Respondent

For Appellant(s) : Mr. Balkishan Saini, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

Heard.

Application is allowed for the reasons stated therein. Defect

pointed by the office is waived.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /11

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