Shyamlal Gurjar vs State Of Rajasthan
2021 Latest Caselaw 823 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 114/2021

Shyamlal Gurjar S/o Sh. Rooplal Gurjar, Aged About 42 Years, R/o Village Phagano Ka Kheda, P.s. Mangrop, Tehsil Hamir Garh, District Bhilwara (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Ratan Lal Gurjar S/o Narayan Lal Gurjar, Aged About 37 Years, R/o Village Phagano Ka Kheda, P.s. Mangrop, Tehsil Hamir Garh, District Bhilwara (Raj.).

----Respondents

For Petitioner(s) : Dr. Nupur Bhati. For Respondent(s) : Ms. Rajlaxmi Singh Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Misc. Petition. However, she seeks liberty to raise all the

objections at the time of framing of charges.

Hence, the present Criminal Misc. Petition is dismissed as

withdrawn with the liberty as prayed for.

Stay petition is also dismissed.

(MANOJ KUMAR GARG),J 95-Prashant/-

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