Mehar Chand vs State Of Rajasthan
2021 Latest Caselaw 816 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6433/2020

Mehar Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jogendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Connect with SBCWP Nos. 4764/2020 and 12634/2020.

(VIJAY BISHNOI),J

Surabhii/28-

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