Dwarkalal S/O Ranglal vs State Of Rajasthan
2021 Latest Caselaw 812 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                      527/2021

                                    Dwarkalal S/o Ranglal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kaushal Singh Rathore, through VC For Complainant(s) : Mr. Arpit Dotasra For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/01/2021

Counsel for the petitioner is directed to file the copy of the

statement recorded before the Court below.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /59

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