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M/S Devdashrath Mines And ... vs Rajasthan State Road Development ...
2021 Latest Caselaw 810 Raj

Citation : 2021 Latest Caselaw 810 Raj
Judgement Date : 12 January, 2021

Rajasthan High Court - Jodhpur
M/S Devdashrath Mines And ... vs Rajasthan State Road Development ... on 12 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11906/2020

M/s Devdashrath Mines And Minerals

----Petitioner Versus Rajasthan State Road Development And Construction Corporation Ltd. & Anr.

----Respondents

For Petitioner(s) : Mr. D.S. Sodha For Respondent(s) : Mr. Ankur Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Learned counsel for the petitioner has submitted he has

received copy of the reply filed on behalf of respondents today

itself. He seeks some time to file rejoinder to the reply filed on

behalf of the respondents. Time prayed for is granted.

List after four week.

(VIJAY BISHNOI),J

50-msrathore/-

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