Rambabu Sharma S/O Shri Dhannalal ... vs State Of Rajasthan
2021 Latest Caselaw 807 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   812/2021

                                   Rambabu Sharma S/o Shri Dhannalal Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sudhir Jain present in the Court For Respondent(s) : Mr. Swadeep Singh Hora present in the Court For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/01/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /67

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