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Vijay Kumar Sharma vs State Of Raj And Ors
2021 Latest Caselaw 768 Raj/2

Citation : 2021 Latest Caselaw 768 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
Vijay Kumar Sharma vs State Of Raj And Ors on 25 January, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 18396/2013

                                   Vijay Kumar Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                   State Of Raj And Ors
                                                                                                       ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

25/01/2021

(SANJEEV PRAKASH SHARMA),J

RAJAT KUMAR /671

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