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Banwari Lal Meena And Ors vs State Medical And Healthors
2021 Latest Caselaw 767 Raj/2

Citation : 2021 Latest Caselaw 767 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
Banwari Lal Meena And Ors vs State Medical And Healthors on 25 January, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 5518/2014

                                   Banwari Lal Meena And Ors
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Medical And Healthors
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 2800/2014 Mahesh Chand Meena And Ors

----Petitioner Versus State Medical And Healthors

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

25/01/2021

(SANJEEV PRAKASH SHARMA),J

RAJAT KUMAR /671

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