Ajeet Kumar Saradhana vs R P S C Ajmer And Ors
2021 Latest Caselaw 764 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15913/2016

                                   Ajeet Kumar Saradhana S/o Shri Kailash Chandra Saradhana,
                                   Bamanwas Chaturbhuj, Tehsil Kotputli, District Jaipur Rajasthan
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.       Rajasthan Public Service Commission, Ajmer Through Its
                                            Secretary
                                   2.       State    Of       Rajasthan          Through         Principal    Secretary,
                                            Secondary Education, Govt. Of Rajasthan, Jaipur
                                   3.       Director Secondary Education, Rajasthan Bikaner
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Krishna Singh for Mr. P.S. Sirohi For Respondent(s) : Mr. M.F. Baig

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

25/01/2021

Learned counsel for the petitioner prays to withdraw the

petition. Granting liberty aforesaid, the writ petition is dismissed

as withdrawn.

All pending applications also stands disposed of.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/126

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