Arun Kumar Pareek S/O Dr. Kailash ... vs High Court Of Judicature For ...
2021 Latest Caselaw 763 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 27728/2018

                                    Arun Kumar Pareek S/o Dr. Kailash Chand Pareek
                                                                                                       ----Petitioner
                                                                        Versus
                                    High Court Of Judicature For Rajasthan Jodhpur
                                                                                                     ----Respondent

For Petitioner(s) : Mr. K N Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/01/2021

List on 17.02.2021, as prayed.

(MANOJ KUMAR VYAS),J (GOVERDHAN BARDHAR),J

Sunita /PRIYANKA/80

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