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Anand Prakash Sharma, S/O Shri ... vs Niranjan Kumar Arya Principal ...
2021 Latest Caselaw 761 Raj/2

Citation : 2021 Latest Caselaw 761 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
Anand Prakash Sharma, S/O Shri ... vs Niranjan Kumar Arya Principal ... on 25 January, 2021
Bench: Goverdhan Bardhar, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 711/2020

                                    Anand Prakash Sharma, S/o Shri Omprakash Sharma,
                                                                                                         ----Petitioner
                                                                          Versus
                                    Niranjan Kumar Arya Principal Secretary Cum Additional Chief
                                    Secretary
                                                                                                       ----Respondent

For Petitioner(s) : Mr. C P Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/01/2021

Issue notice returnable within four weeks.

(MANOJ KUMAR VYAS),J (GOVERDHAN BARDHAR),J

Sunita / PRIYANKA /40

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