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Rahul Kathat S/O Dayaram vs State Of Rajasthan
2021 Latest Caselaw 757 Raj/2

Citation : 2021 Latest Caselaw 757 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
Rahul Kathat S/O Dayaram vs State Of Rajasthan on 25 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    14866/2020

                                    Rahul Kathat S/o Dayaram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. R.R. Goyal, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2021

List after two week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /17

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