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[email protected] S/O Mohammed ... vs State Of Rajasthan
2021 Latest Caselaw 747 Raj/2

Citation : 2021 Latest Caselaw 747 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
[email protected] S/O Mohammed ... vs State Of Rajasthan on 25 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15187/2020

                                   [email protected] S/o Mohammed Salim
                                                                                                              ----Petitioner
                                                                          Versus
                                   State Of Rajasthan
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Sunil Vijay present in the Court For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2021

List alongwith Criminal Misc. Bail Application

No.15119/20220 after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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