Mukesh Kumar Gurjar Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 713 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. PIL Writ Petition No. 2034/2020

                                    Mukesh Kumar Gurjar Son Of Shri Ramswaroop Gurjar
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan Ors.
                                                                                                       ----Respondent

For Petitioner(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Service of respondents No.1, 2, 6, 8 and 9 is complete.

Notice issued to respondent No.7 has been received back

unserved.

Notices issued to respondents No.3 to 5 have not been

received back served or otherwise.

Let fresh notice be issued to respondents No.3 to 5 and 7 for

08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /12

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