Shirin Samuel W/O Denis Samuel, ... vs Denis Samuel S/O Charls George
2021 Latest Caselaw 709 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 792/2020

                                    Shirin Samuel W/o Denis Samuel, D/o Kunwar Singh
                                                                                                        ----Appellant
                                                                          Versus
                                    Denis Samuel S/o Charls George
                                                                                                      ----Respondent

For Appellant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Notice could not be issued to respondent as PF/Notice were

not filed.

Let fresh notice be issued to respondent on doing needful for

08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /11

Powered by TCPDF (www.tcpdf.org)