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Sunita W/O Shri Krishan Kumar D/O ... vs Krishan Kumar S/O Shri Laxman ...
2021 Latest Caselaw 704 Raj/2

Citation : 2021 Latest Caselaw 704 Raj/2
Judgement Date : 22 January, 2021

Rajasthan High Court
Sunita W/O Shri Krishan Kumar D/O ... vs Krishan Kumar S/O Shri Laxman ... on 22 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 5353/2019

                                   Sunita W/o Shri Krishan Kumar D/o Shri Ram Marothia
                                                                                                         ----Appellant
                                                                         Versus
                                   Krishan Kumar S/o Shri Laxman Prasad
                                                                                                       ----Respondent

For Appellant(s) : Mr. Ripu Daman Singh Naruka, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Notice issued to respondent has been received back

unserved for want of correct address.

Let fresh notice be issued to respondent on furnishing of his

correct address for 08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /9

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