Urban Improvement Trust Kota vs The State Of Rajasthan
2021 Latest Caselaw 703 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 571/2019
                                                                            In
                                                     S.B. Civil Writ Petiton No. 5178/1994

                                   Urban Improvement Trust Kota
                                                                                                        ----Appellant
                                                                        Versus
                                   The State Of Rajasthan & Ors
                                                                                                     ----Respondents

For Appellant(s) : Mr. Satya Narayan Kumawat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Service of respondents no. 1 and 2 is complete.

Notice issued to respondent no. 3 has been received back

unserved for want of correct address.

Let fresh notice be issued to respondent no. 3 on furnishing

of its correct address for 08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /5

Powered by TCPDF (www.tcpdf.org)