Chetan Yadav S/O Sh. Kunwar Singh ... vs Smt. Priyanka Yadav W/O Dr. Chetan ...
2021 Latest Caselaw 702 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 4359/2019

                                   Chetan Yadav S/o Sh. Kunwar Singh Yadav
                                                                                                         ----Appellant
                                                                         Versus
                                   Smt. Priyanka Yadav W/o Dr. Chetan Yadav
                                                                                                       ----Respondent

For Appellant(s) : Mr. Sunil Samdaria, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Notice issued to respondent has been received back

unserved.

Let fresh notice be issued to respondent for 08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /7

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