Buddhi Prasad S/O Shri Maheshwari ... vs State Of Rajasthan
2021 Latest Caselaw 697 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 25/2020

                                    Buddhi Prasad S/o Shri Maheshwari
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.       State Of Rajasthan, Through Pp
                                    2.       Ravi Saxena S/o Shri Amar Saxena
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sudhir Jain, through VC For Complainant(s) : Mr. Vishal Pareek for Mr. Deepak Chauhan, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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