Rahul Prajapat S/O Shree Umrao ... vs State Of Rajasthan
2021 Latest Caselaw 691 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14742/2020

                                   Rahul Prajapat S/o Shree Umrao Prajapat, Age 20 Years, R/o-
                                   Mahbhub Ki Chaki Ke Pass, Bajrang Colony, Ghandi Nagara, P.S.
                                   Ghandi Nagar, District Ajmer.(At present in cetnral Jail Ajmer)
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/01/2021

Counsel for the petitioner does not want to press the misc.

bail application.

Accordingly, Criminal Misc. Bail Application is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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