Chhitar S/O Satyanarayan vs State Of Rajasthan
2021 Latest Caselaw 690 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 14882/2020

                                   Chhitar S/o Satyanarayan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Lal Choudhary through VC For Respondent(s) : Mr. Manu Pancholi through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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