Arvind Singh (Defendant No 4) vs Maharaj Kumar Mahendr Singh Ji
2021 Latest Caselaw 688 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 547/2020

Arvind Singh (Defendant No 4)

----Appellant Versus Maharaj Kumar Mahendr Singh Ji

----Respondent

For Appellant(s) : Mr. Sanjay Nahar (through VC) For Respondent(s) : Ms. Manish Sishodia Ms. Komal Dave Mr. Rahul Choudhary Ms. Swati Katoch Mr. Abhishek Mehta

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2021

At the request of the learned counsel for the parties, list on

22.01.2021.

(VIJAY BISHNOI),J

75-Arun/-

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