Meethya S/O Late Sukhpal vs State Of Rajasthan
2021 Latest Caselaw 670 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Writ Restoration Application No. 17/2019
                                                                              In
                                                     D.B. Special Appeal (Writ) No. 968/2000
                                                                              In
                                                       S.B. Civil Writ Petition No. 3376/1988

                                    Meethya S/o Late Sukhpal & Ors
                                                                                                         ----Petitioners
                                                                           Versus
                                    State Of Rajasthan & Ors
                                                                                                       ----Respondents

Connected With D.B. Special Appeal Writ No. 997/2006 State Of Rajasthan & ors

----Petitioners Versus Chiranji Lal S/o Late Shri Meethya Meena & Ors

----Respondents

For Petitioner(s) : Mr. Mehul Harkawat, Advocate for Mr. Anil Mehta, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Learned State Counsel requests for an adjournment.

List after three weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /3-4

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