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Sunil Kumar Arora S/O Jeet Charan vs State Of Rajasthan
2021 Latest Caselaw 654 Raj/2

Citation : 2021 Latest Caselaw 654 Raj/2
Judgement Date : 22 January, 2021

Rajasthan High Court
Sunil Kumar Arora S/O Jeet Charan vs State Of Rajasthan on 22 January, 2021
Bench: Sabina, Manoj Kumar Vyas
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               D.B. Civil Writ Petition No. 11718/2020

1.    Sunil Kumar Arora S/o Jeet Charan, Aged About 39 Years,
      R/o   232,       Adarsh      Colony,       Daudpur,       District   Alwar.
      Rajasthan.
2.    Narendra Kumar Gupta S/o Manohar Lal Gupta, Aged
      About 44 Years, R/o 4/40, Vivekanand Nagar, Kala Kua,
      Alwar, Rajasthan.
3.    Arvind Swarnkar S/o Bihari Lal Swarnkar, Aged About 41
      Years,     R/o    Soni     Bhawan,         Gautam         Colony,    Behind
      Akashwani, Sawaimadhopur, Rajasthan.
4.    Subhash Chand S/o Banarsi Das, Aged About 44 Years,
      R/o B-151, Budh Vihar, Alwar, Rajasthan.
5.    Sushma Kumari D/o Rohitashva Bhakar W/o Yogendra
      Kumar, Aged About 44 Years, R/o Dharamnagar Colony,
      Near New Anaj Mandi, Byepass Road, Ward No. 4,
      Khairthal, District Alwar, Rajasthan.
6.    Rajesh Kumar Khandelwal S/o Murari Lal, Aged About 42
      Years, R/o 2 Ka 39, Kala Kua Housing Board, Alwar,
      Rajasthan
7.    Vinod Kumar S/o Narayan Singh, Aged About 37 Years,
      R/o Near Nagar Palika, Ward No. 17, Tijara, District Alwar,
      Rajasthan.
8.    Praveen Kumar Yadav S/o Mohar Singh Yadav, Aged
      About 36 Years, R/o Village And Post Gunta, Tehsil
      Bansur, District Alwar, Rajasthan.
9.    Beena Bai Meena D/o Keshar Singh, Aged About 38 Years,
      R/o Village Nangal Bas, Post Raini, Tehsil Raini, District
      Alwar, Rajasthan.
10.   Amita Bai Meena D/o Shri Pachyaram Meena, Aged About
      36 Years, R/o 4/17, Vivekanand Nagar, Alwar, Rajasthan.
11.   Deepshikha Sharma D/o Mukut Bihari Sharma, Aged
      About 37 Years, R/o 90A, Tehsildar Colony, Jaipur Road,
      Alwar, District Alwar, Rajasthan.
12.   Phoolchand Sain S/o Ramkishan Sain, Aged About 44
      Years, R/o 250-A, Laxmi Nagar, Alwar, Rajasthan.
13.   Premchand Jat S/o Pyarelal Jat, Aged About 43 Years, R/o

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      Vpo Barkhera, Tehsil Malakhera, District Alwar, Rajasthan.
14.   Mahendra Kumar Khandelwal S/o Murlidhar Gupta, Aged
      About 46 Years, R/o 46, Vijay Nagar, Near Krishi Upaj
      Mandi, Alwar, Rajasthan.
15.   Kumud Kumar Jain S/o Kailash Chand Jain, Aged About
      44 Years, R/o 122, Scheme No. 5, Alwar.
16.   Sandeep Kumar S/o Moolchand Verma, Aged About 41
      Years, R/o Village Dorasar, Jhunjhunu, Rajasthan.
17.   Jaipal Singh S/o Sardar Singh, Aged About 41 Years, R/o
      Village Mandha, Post Khanpur Aheer, Tehsil Mundawar,
      Alwar, Rajasthan.
18.   Kusum Gupta W/o Mukund Prasad Gupta, Aged About 43
      Years, R/o Hakeem Ji Ka Makan, Jatti Ki Bagichi,
      Kedalganj, Alwar, Rajasthan.
19.   Mahaveer Prasad Baswala S/o Harisingh, Aged About 40
      Years, R/o 75, Ganesh Nagar, Buddh Vihar, Alwar,
      Rajasthan.
20.   Smt. Praveen Tanwar W/o Mahaveer Prasad Baswala,
      Aged About 39 Years, R/o 75, Ganesh Nagar, Buddh Vihar,
      Alwar, Rajasthan.
21.   Ashok Singh Verma S/o Ramkishore Verma, Aged About
      40 Years, R/o Village And Post Bharkol, Tehsil Malakheda,
      District Alwar, Rajasthan.
22.   Lokesh Meena S/o Ramswaroop Meena, Aged About 34
      Years, R/o Village Shivala, Post Baglai, Sawaimadhopur,
      Rajasthan.
23.   Swapnil Parashar S/o Deo Dutt Sharma, Aged About 38
      Years, R/o 1 Ka 4, Housing Board, Krishna Nagar,
      Bharatpur, Rajasthan.
24.   Rajendra Kumar Saini S/o Bhagwan Swaroop Saini, Aged
      About 45 Years, R/o Opposite Jain Mandir, Nasiya Ji Kairoli
      Kund, Alwar, Rajasthan.
25.   Kailash Chand Gurjar S/o Ramkishore Gurjar, Aged About
      45 Years, R/o Village Kushalgarh Sabar, Post Madhogarh,
      District Alwar, Rajasthan.
26.   Nisha Kumari Sharma W/o Pramod Vashistha, Aged About
      48 Years, R/o D-504, Veera Garden, Ambedkar Nagar,
      Alwar, Rajasthan.


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27.    Ashok Kumar S/o Hansraj Jat, Aged About 49 Years, R/o
       24 New Aravali Vihar, Near Tehsildar Vihar, Opposite Chor
       Dungri, Jaipur Road, Alwar, Rajasthan.
28.    Rajesh Vohra S/o Ramdhan Lal, Aged About 39 Years, R/o
       Byepass Road, Kherli, Alwar, Rajasthan.
29.    Ajay Kumar Sharma S/o Ramavatar Sharma, Aged About
       43 Years, R/o 4 Ka 136, Shivaji Park, Alwar, Rajasthan.
30.    Sarvesh Kumar Sharma S/o Ramcharna Sharma, Aged
       About 44 Years, R/o Mannaka Road, Ashok Vihar, Fouji
       Colony, Alwar, Rajasthan.
31.    Nemi Singh Jat S/o Ram Khilari, Aged About 47 Years,
       R/o Vpo Garoo, Tehsil Kathumar, District Alwar, Rajasthan.
32.    Sunita Sharma D/o Matadeen Sharma, Aged About 43
       Years, R/o Rangbhariyan Ki Gali, Alwar, Rajasthan.
33.    Maya Devi Meena D/o Kailash Chand Meena, Aged About
       36 Years, R/o Parashar Mohalla, Laxmangarh, District
       Alwar, Rajasthan.
                                                                    ----Petitioners
                                    Versus
1.     State    Of     Rajasthan,          Through         Principle     Secretary
       Department       Of    Personnel         And      Training      Government
       Secretariat, Jaipur.
2.     State   Of    Rajasthan,          Through         Secretary,      Education
       Department, Secretariat Rajasthan, Jaipur.
3.     Director, Elementary Education, Bikaner.
4.     Director, Secondary Education, Bikaner
5.     Chief District Education Officer, Alwar.
6.     District Education Officer (Elementary), Alwar.
7.     District Education Officer (Secondary), Alwar.
                                                                 ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order

22/01/2021

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Learned counsel for the petitioners has submitted that he

may be permitted to withdraw the petition.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-37

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