Sukhram S/O Ramji Lal vs State Of Rajasthan
2021 Latest Caselaw 641 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1716/2020

                                   Sukhram S/o Ramji Lal
                                                                                                         ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. HK Sharma For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

Judgment / Order

21/01/2021

Learned counsel for the petitioner prays for a short

adjournment.

List on 08.02.2021 as prayed.

(SATISH KUMAR SHARMA),J

RAHUL CHHIKARA /114

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