Lok Utthan Sansthan vs Shri Akhil Arora, I.A.S
2021 Latest Caselaw 639 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1607/2019
                                                                             In
                                                      D.B. Civil Writ Petition No.6563/2013

                                    Lok Utthan Sansthan
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shri Akhil Arora, I.A.S. & Ors.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajendra Kumar Soni, Advocate, through Video Conferencing For Respondent(s) : Ms. Srijana Shrestha, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Learned State Counsel seeks time to file reply.

List again on 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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