Sajjan Singh Rajpurohit S/O Shri ... vs Mr. Siddharth Mahajan
2021 Latest Caselaw 637 Raj/2

Citation : 2021 Latest Caselaw 637 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court

Sajjan Singh Rajpurohit S/O Shri ... vs Mr. Siddharth Mahajan on 21 January, 2021

Bench: Sabina, Manoj Kumar Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 738/2020
                                                                           In
                                                   D.B. Special Appeal (Writ) No 908/2017
                                                                           In
                                                    S.B. Civil Writ Petition No. 2390/2017

                                   Sajjan Singh Rajpurohit S/o Shri Gessu Singhi & Anr
                                                                                                       ----Petitioners
                                                                         Versus
                                   Mr. Siddharth Mahajan & Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Naveen Dhuwan, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Learned counsel for the petitioners requests for an

adjournment.

List again on 05.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /15