Smt. Renu Tiwari @ Renu Gautam W/O ... vs Ravi Prakash Tiwari S/O Shri ...
2021 Latest Caselaw 636 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 4685/2019

                                   Smt. Renu Tiwari @ Renu Gautam W/o Shri Ravi Prakash Tiwari
                                   D/o Brajmohan
                                                                                                        ----Appellant
                                                                         Versus
                                   Ravi Prakash Tiwari S/o Shri Shrirang Tiwari
                                                                                                      ----Respondent

For Appellant(s) : Mr. Arvind Kumar Bhardwaj, Advocate For Respondent(s) : Mr. Ajay Sharma, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Report of the Mediation and Conciliation Centre is still

awaited.

List again on 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /7

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