Siddharth Singh @ Nikku S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 633 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 84/2021

                                   Siddharth Singh @ Nikku S/o Shri Laxman Singh
                                                                                                          ----Appellant
                                                                        Versus
                                    State Of Rajasthan, Through P.p. and Anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Ravindra Singh for Mr. Pankaj Gupta present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

Issue notice to the complainant.

Learned Public Prosecutor is directed to inform the

complainant about filing of the appeal.

Rule is made returnable within one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /87

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