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Satish Kumar S/O Shri Bharat Singh vs State Of Rajasthan
2021 Latest Caselaw 627 Raj/2

Citation : 2021 Latest Caselaw 627 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court
Satish Kumar S/O Shri Bharat Singh vs State Of Rajasthan on 21 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  16063/2020

                                    Satish Kumar S/o Shri Bharat Singh and Anr.
                                                                                                     ----Petitioners
                                                                       Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajesh Gadwal present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

Call for the case diary.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /79

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