Vijay Singh S/O Ramsingh @ ... vs State Of Rajasthan
2021 Latest Caselaw 606 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                               15571/2020

Vijay Singh S/o Ramsingh @ Raisingh, R/o Toda Ps Bamanwas
Dist. Sawaimadhopur Raj. (At Present Confined In Sub Jail
Gangapurcity Dist. Sawaimadhopur)
                                                                        ----Petitioner
                                    Versus
State Of Rajasthan, Through P.p.
                                                                      ----Respondent

For Petitioner(s) : Mr. Rajendra Singh Raghav For Complainant(s) : Mr. Mahander Meena For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.252/2019 was registered at Police Station

Bamanwas, District Sawaimadhopur for offence under Sections

341, 323, 379, 34 I.P.C.

3. It is contended by counsel for the petitioner that charge-

sheet has been filed. Petitioner is not having any criminal

antecedents.

4. Learned Public Prosecutor and counsel for the complainant

have opposed the bail application.

5. I have considered the contentions.

(2 of 2) [CRLMB-15571/2020]

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /26

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